Citation : 2019 Latest Caselaw 4670 ALL
Judgement Date : 16 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 (C.M. Application No.62426 of 2019) In Re:- Case :- SERVICE SINGLE No. - 12719 of 2019 Petitioner :- Mewa Ram Bajpai Respondent :- State Of U.P. Thru Secy.Basic Edu. Lucknow And Ors. Counsel for Petitioner :- Pawan Kumar Pandey Counsel for Respondent :- C.S.C.,Ajay Kumar Hon'ble Rajesh Singh Chauhan,J.
Heard learned counsel for the petitioner on the application for correction in the order dated 02.05.2019.
On due consideration, the application is allowed.
In para-1 of order dated 02.05.2019, the name Sri Vinay Misra be read as Sri Pawan Kumar Pandey.
In para-2 of the aforesaid order, the name of Sri P.K. Singh Besen be read as Sri Ajay Kumar.
In para-4 of the aforesaid order, the word "Pratapgarh" be read as "Hardoi".
In para-5 of the aforesaid order, the words "Pratapgarh" be read as "Hardoi'.
The order has been corrected accordingly.
Order Date :- 16.5.2019
Suresh/
[Rajesh Singh Chauhan,J. ]
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