Mahendra vs State Of U.P.And Another
2019 Latest Caselaw 4661 ALL

Citation : 2019 Latest Caselaw 4661 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Mahendra vs State Of U.P.And Another on 16 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- APPLICATION U/S 482 No. - 19651 of 2019
 

 
Applicant :- Mahendra
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Pradeep Kumar Singh,Ashish Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

List/put up this case on 23.5.2019 as a fresh case.

Order Date :- 16.5.2019

RCT/-

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