Smt Jaymala And 5 Others vs State Of Up And Another
2019 Latest Caselaw 4655 ALL

Citation : 2019 Latest Caselaw 4655 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Smt Jaymala And 5 Others vs State Of Up And Another on 16 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- APPLICATION U/S 482 No. - 19670 of 2019
 

 
Applicant :- Smt Jaymala And 5 Others
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Ramanand Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

List/put up this case on 23.5.2019 as a fresh case.

Order Date :- 16.5.2019

RCT/-

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