Shivji vs State Of U.P. And Anr
2019 Latest Caselaw 4653 ALL

Citation : 2019 Latest Caselaw 4653 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Shivji vs State Of U.P. And Anr on 16 May, 2019

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 6868 of 2019
 

 
Applicant :- Shivji
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Pawan Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri Kaushal Srivastava, Advocate holding brief of Sri Pawan Kumar, learned counsel for the applicant prays that this matter be adjourned for today.

As prayed, list on 23.5.2019 as fresh.

Order Date :- 16.5.2019/Neeraj

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