Amit vs State Of U.P. And Another
2019 Latest Caselaw 4648 ALL

Citation : 2019 Latest Caselaw 4648 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Amit vs State Of U.P. And Another on 16 May, 2019

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 71
 

 
Case :- CRIMINAL APPEAL No. - 1309 of 2018
 

 
Appellant :- Amit
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Satyendra Narayan Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ajit Singh,J.

Counter affidavit has been filed today on behalf of the State, is taken on record.

List after six weeks.

Order Date :- 16.5.2019

R./

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