Bhukhal vs Allar Alias Akhilesh And Another
2019 Latest Caselaw 4646 ALL

Citation : 2019 Latest Caselaw 4646 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Bhukhal vs Allar Alias Akhilesh And Another on 16 May, 2019

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 1462 of 1995
 

 
Revisionist :- Bhukhal
 
Opposite Party :- Allar Alias Akhilesh And Another
 
Counsel for Revisionist :- Rajendra Rai,Firdos Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Rai,Pawan Kumar Rao
 

 
Hon'ble Dinesh Kumar Singh-I,J.

List has been revised. None is present on behalf of revisionist to press this revision. Sri S.S. Sachan, learned AGA for the State is present.

Sri S.K. Rai, Advocate holding brief of Sri P.K. Rai, learned counsel for opposite party no.2 prays that the matter be adjourned for today.

Lower Court record has been received in compliance of the earlier order passed by this Court.

List this matter on 23.5.2019 peremptorily.

Order Date :- 16.5.2019

Neeraj

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