Virendra Kumar vs State Of U.P. And Others
2019 Latest Caselaw 4645 ALL

Citation : 2019 Latest Caselaw 4645 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Virendra Kumar vs State Of U.P. And Others on 16 May, 2019

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 2511 of 1999
 

 
Revisionist :- Virendra Kumar
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Braham Singh,C.B.Singhal,Mukhtar Alam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri S.S. Sachan, learned AGA for the State is present.

Sri Braham Singh, learned counsel for the revisionist prays that this matter may be taken up tomorrow.

As prayed, put up tomorrow i.e. 17.5.2019, in the additional cause list.

Order Date :- 16.5.2019

Neeraj

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