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Ibrahim Khan vs State Of U.P.
2019 Latest Caselaw 4644 ALL

Citation : 2019 Latest Caselaw 4644 ALL
Judgement Date : 16 May, 2019

Allahabad High Court
Ibrahim Khan vs State Of U.P. on 16 May, 2019
Bench: Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 478 of 1993
 

 
Revisionist :- Ibrahim Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :-Nagendra Kumar Singh
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Sri S.S. Sachan, learned AGA for the State is present.

Sri N.K. Singh, learned counsel for the revisionist has sent illness slip today.

On perusal of the order sheet, it appears that the Trial Courts' as well as Appellate Courts' record is not available on record.

Office is directed to summon the Lower Court record forthwith.

List on 5.7.2019.

Order Date :- 16.5.2019

Neeraj

 

 

 
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