Guddan Singh And 7 Others vs Mohan Singh Yadav And 2 Others
2019 Latest Caselaw 4641 ALL

Citation : 2019 Latest Caselaw 4641 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Guddan Singh And 7 Others vs Mohan Singh Yadav And 2 Others on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1413 of 2019
 

 
Appellant :- Guddan Singh And 7 Others
 
Respondent :- Mohan Singh Yadav And 2 Others
 
Counsel for Appellant :- Jay Prakash Singh,Nandlal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post returnable on 5th September, 2019.

Steps be taken immediately.

Order Date :- 16.5.2019

Mukesh

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