Smt. Indu Rai And 2 Other vs Salahuddin And 3 Others
2019 Latest Caselaw 4640 ALL

Citation : 2019 Latest Caselaw 4640 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Smt. Indu Rai And 2 Other vs Salahuddin And 3 Others on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1416 of 2019
 

 
Appellant :- Smt. Indu Rai And 2 Other
 
Respondent :- Salahuddin And 3 Others
 
Counsel for Appellant :- Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I have requested Sri Rahul Sahai, Advocate, who normally appears for Bajaj Allianz General Insurance Company Limited to accept a copy of memo of appeal and seek instructions from the insurance company.

List on 29.5.2019.

Order Date :- 16.5.2019

Mukesh

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