Leena Kumar And Another vs National Insurance Co. Ltd. And 2 ...
2019 Latest Caselaw 4639 ALL

Citation : 2019 Latest Caselaw 4639 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Leena Kumar And Another vs National Insurance Co. Ltd. And 2 ... on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1417 of 2019
 

 
Appellant :- Leena Kumar And Another
 
Respondent :- National Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Deepali Srivastava Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post.

Steps be taken immediately.

Heard with First Appeal From Order Defective No. 530 of 2019.

Order Date :- 16.5.2019

Mukesh

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