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Unknown vs Appellant :- National Insurance ...
2019 Latest Caselaw 4637 ALL

Citation : 2019 Latest Caselaw 4637 ALL
Judgement Date : 16 May, 2019

Allahabad High Court
Unknown vs Appellant :- National Insurance ... on 16 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3461 of 2004
 
Appellant :- National Insurance Co Ltd
 
Respondent : - Shri Rohan Singh & others 
 
Counsel for Appellant :- Arvind Kumar
 
Counsel for Respondent :- Devendra Kumar Yadav
 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List in the next cause list.

Order Date :- 16.5.2019

Mukesh

 

 

 
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