Km. Sonali @ Soniya (Minor) vs The Oriental Insurance Company ...
2019 Latest Caselaw 4634 ALL

Citation : 2019 Latest Caselaw 4634 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Km. Sonali @ Soniya (Minor) vs The Oriental Insurance Company ... on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 575 of 2019
 

 
Appellant :- Km. Sonali @ Soniya (Minor)
 
Respondent :- The Oriental Insurance Company Ltd. And Another
 
Counsel for Appellant :- Sushil Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certified copy of formal order may be filed by the appellant within four weeks. Office to give regular number.

Admit.

Issue notice to the respondents by speed / registered post returnable on 26.8.2019.

Call for record of Court below.

Steps be taken immediately.

Order Date :- 16.5.2019

Mukesh

Download the LatestLaws.com Mobile App