United India Insurance Company ... vs Smt. Sanghmitra Gautam And 8 ...
2019 Latest Caselaw 4631 ALL

Citation : 2019 Latest Caselaw 4631 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

United India Insurance Company ... vs Smt. Sanghmitra Gautam And 8 ... on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 576 of 2019
 

 
Appellant :- United India Insurance Company Limited
 
Respondent :- Smt. Sanghmitra Gautam And 8 Others
 
Counsel for Appellant :- Ajay Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Certificate copy of formal order be filed by the appellant. Office to give regular number.

List this matter on 22.5.2019 as fresh for admission hearing.

Order Date :- 16.5.2019

Mukesh

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