Rekha Patel And Another vs M/S Mahamaya Steel Industries ...
2019 Latest Caselaw 4630 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 577 of 2019
 
Appellant :- Rekha Patel And Another
 
Respondent :- M/S Mahamaya Steel Industries Ltd. And Another
 
Counsel for Appellant :- Satya Deo Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(In Re:- Delay Condonation Application )

1. This is an application seeking condonation of delay in filing appeal.

2. Cause shown is sufficient.

3. Delay in filing appeal is hereby condoned.

4. This application, accordingly, stands allowed.

Order Date :- 16.5.2019/Mukesh

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 577 of 2019

Appellant :- Rekha Patel And Another

Respondent :- M/S Mahamaya Steel Industries Ltd. And Another

Counsel for Appellant :- Satya Deo Ojha

Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. The delay in filing this appeal having been condoned vide order of date passed on Delay Condonation Application, let appeal be registered with regular number.

2. Issue notice to the respondent by speed / registered post returnable on 26.8.2019

3. Steps be taken immediately.

Order Date :- 16.5.2019/Mukesh