Smt. Arti And 3 Others vs Zaheer Khan And Another
2019 Latest Caselaw 4627 ALL

Citation : 2019 Latest Caselaw 4627 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Smt. Arti And 3 Others vs Zaheer Khan And Another on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 581 of 2019
 

 
Appellant :- Smt. Arti And 3 Others
 
Respondent :- Zaheer Khan And Another
 
Counsel for Appellant :- Chandra Prakash Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondent on the delay condonation application by speed / registered post returnable on 5.8.2019.

Steps be taken immediately.

Order Date :- 16.5.2019

Mukesh

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