Ramesh Kumar vs State Of U P And 2 Others
2019 Latest Caselaw 4624 ALL

Citation : 2019 Latest Caselaw 4624 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Ramesh Kumar vs State Of U P And 2 Others on 16 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16320 of 2019
 

 
Petitioner :- Ramesh Kumar
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Rakesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of Sri Mahboob Ahmad, learned counsel appearing for the respondents, put up on 21.5.2019 as fresh to complete the instructions.

Order Date :- 16.5.2019

Pramod Tripathi

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