Girraj Singh vs State Of U P And 4 Others
2019 Latest Caselaw 4623 ALL

Citation : 2019 Latest Caselaw 4623 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Girraj Singh vs State Of U P And 4 Others on 16 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 16898 of 2019
 

 
Petitioner :- Girraj Singh
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Rajesh Kumar,Firoz Haider
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Learned counsel for the petitioner is permitted to properly describe the respondents and to serve copy of the notice of this petition upon the counsel representing respondents no.3 and 4.

Put up on Monday, i.e. on 20.5.2019, as fresh.

Order Date :- 16.5.2019

Pramod Tripathi

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