Deep Chand vs State Of U.P. And Others
2019 Latest Caselaw 4620 ALL

Citation : 2019 Latest Caselaw 4620 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Deep Chand vs State Of U.P. And Others on 16 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 19406 of 2011
 

 
Petitioner :- Deep Chand
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.,Prem Chand Saroj,Suresh Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the 2nd week of July, 2019.

Order Date :- 16.5.2019

Pramod Tripathi

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