Hayat Afroz vs State Of U.P.
2019 Latest Caselaw 4616 ALL

Citation : 2019 Latest Caselaw 4616 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Hayat Afroz vs State Of U.P. on 16 May, 2019

Bench: Manju Rani Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 78
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14615 of 2019
 

 
Applicant :- Hayat Afroz
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Fakharul Islam Jafri,Nazrul Islam Jafri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mrs. Manju Rani Chauhan,J.

As prayed by Mr. N.I. Jafri, learned counsel for the applicant, put up this case on 4th July, 2019 as fresh.

(Manju Rani Chauhan, J.)

Order Date :- 16.5.2019

Sushil/-

Download the LatestLaws.com Mobile App