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Amit Kumar Katiyar And Another vs The New India Insurance Company ...
2019 Latest Caselaw 4612 ALL

Citation : 2019 Latest Caselaw 4612 ALL
Judgement Date : 16 May, 2019

Allahabad High Court
Amit Kumar Katiyar And Another vs The New India Insurance Company ... on 16 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 745 of 2005
 

 
Appellant :- Amit Kumar Katiyar And Another
 
Respondent :- The New India Insurance Company Ltd. And Others
 
Counsel for Appellant :- Mohd.Naushad Siddiqui,Shreesh Srivastava
 
Counsel for Respondent :-Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

To be heard with First Appeal From Order No. 744 of 2005.

Order Date :- 16.5.2019

Mukesh

 

 

 
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