Devendra Kumar Tripathi And ... vs Smt.Veena Bhardwaj And Others
2019 Latest Caselaw 4611 ALL

Citation : 2019 Latest Caselaw 4611 ALL
Judgement Date : 16 May, 2019

Allahabad High Court

Devendra Kumar Tripathi And ... vs Smt.Veena Bhardwaj And Others on 16 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 631 of 2008
 

 
Appellant :- Devendra Kumar Tripathi And Others
 
Respondent :- Smt.Veena Bhardwaj And Others
 
Counsel for Appellant :- Salil Kumar Rai,Ramesh Chandra Tiwari
 
Counsel for Respondent :- Sudip Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Name of Mr. Salil Kumar Rai be deleted from the cause list and cause title.

Sri Ramesh Chandra Tiwari, Advocate has sent illness slip.

List in due course.

Order Date :- 16.5.2019

Mukesh

Download the LatestLaws.com Mobile App