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Kapil Alias Kala vs State Of U.P.
2019 Latest Caselaw 4584 ALL

Citation : 2019 Latest Caselaw 4584 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
Kapil Alias Kala vs State Of U.P. on 15 May, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4872 of 2019
 

 
Applicant :- Kapil Alias Kala
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Brij Lal Shukla,A.C.Srivastava
 
Counsel for Opposite Party :- G.A.,Vikrant Rana
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant is present. None appears on behalf of the complainant.

List in the next cause list as peremptorily.

Order Date :- 15.5.2019

Masarrat

 

 

 
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