Shaukeen vs State Of U.P.
2019 Latest Caselaw 4578 ALL

Citation : 2019 Latest Caselaw 4578 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Shaukeen vs State Of U.P. on 15 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15809 of 2017
 

 
Applicant :- Shaukeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Srivastav,Amit Daga,Rajiv Sisodia
 
Counsel for Opposite Party :- G.A.,Zia Naz Zaidi
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the parties, list in the next cause list as peremptorily.

Order Date :- 15.5.2019

Masarrat

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