The New India Assurance Co. Ltd. ... vs Baldev And Others
2019 Latest Caselaw 4573 ALL

Citation : 2019 Latest Caselaw 4573 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

The New India Assurance Co. Ltd. ... vs Baldev And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1783 of 2000
 

 
Appellant :- The New India Assurance Co. Ltd. Alld.
 
Respondent :- Baldev And Others
 
Counsel for Appellant :- Vinod Swarup,K.S. Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 29.5.2019 for final disposal.

Order Date :- 15.5.2019

Mukesh

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