Raj Kumar Trivedi vs State Of U.P. Thru Addl. Chief ...
2019 Latest Caselaw 4572 ALL

Citation : 2019 Latest Caselaw 4572 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Raj Kumar Trivedi vs State Of U.P. Thru Addl. Chief ... on 15 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 7187 of 2019
 
Petitioner :- Raj Kumar Trivedi
 
Respondent :- State Of U.P. Thru Addl. Chief Secy. Transport Lucknow &Ors.
 
Counsel for Petitioner :- Rajeiu Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Ratnesh Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Ratnesh Chandra, learned counsel for the opposite parties has filed the counter affidavit on behalf of opposite party Nos.2 to 4, today in the Court, the same is taken on record.

Learned counsel for the petitioner is granted three weeks' time to file the rejoinder affidavit.

List this petition in the second week of July, 2019.

Order Date :- 15.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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