Amarnath And Another vs State Of U.P.
2019 Latest Caselaw 4567 ALL

Citation : 2019 Latest Caselaw 4567 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Amarnath And Another vs State Of U.P. on 15 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1933 of 2019
 

 
Appellant :- Amarnath And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Devi Prasad Singh,Bhanu Pratap Pal
 
Counsel for Respondent :- G.A., ,Bhanu Pratap Pal,Mohd. Fateh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 08.7.2019.

Order Date :- 15.5.2019

RCT/-

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