M/S National Insurance Company ... vs Smt. Kavita And Others
2019 Latest Caselaw 4558 ALL

Citation : 2019 Latest Caselaw 4558 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

M/S National Insurance Company ... vs Smt. Kavita And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 251 of 2005
 

 
Appellant :- M/S National Insurance Company Ltd.
 
Respondent :- Smt. Kavita And Others
 
Counsel for Appellant :- ,A.C. Nigam,Awadhesh Nigam,S.K. Mehrotra
 
Counsel for Respondent :- S.K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Singh, Advocate has sought adjournment on the ground of illness.

List on 3rd August, 2019.

Order Date :- 15.5.2019

Mukesh

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