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The Oriental Insurance Co. Ltd. vs Smt. Rakesh And Others
2019 Latest Caselaw 4557 ALL

Citation : 2019 Latest Caselaw 4557 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
The Oriental Insurance Co. Ltd. vs Smt. Rakesh And Others on 15 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 297 of 2003
 

 
Appellant :- The Oriental Insurance Company Limited 
 
Respondent :- Smt. Rakesh and others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- Smt. Archana Tyagi,J.P.S. Chauhan,P.K. Tyagi,R.K. Saini
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office to send the reminder to the Trial Court for sending the record.

List on 26th August, 2019.

Order Date :- 15.5.2019

Mukesh

 

 

 
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