Sharafat Hussain Khan And Others vs Kalika Prasad And Another
2019 Latest Caselaw 4555 ALL

Citation : 2019 Latest Caselaw 4555 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

Sharafat Hussain Khan And Others vs Kalika Prasad And Another on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1348 of 1999
 

 
Appellant :- Sharafat Hussain Khan And Others
 
Respondent :- Kalika Prasad And Another
 
Counsel for Appellant :- M.A.Siddiqui
 
Counsel for Respondent :- Ashok Srivastava,R C Uttam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri M.A. Siddiqui, Advocate has sought adjournment on the ground of illness.

List on 5th August, 2019.

Order Date :- 15.5.2019

Mukesh

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