New India Assurance Company ... vs Smt. Shahnaz And Others
2019 Latest Caselaw 4554 ALL

Citation : 2019 Latest Caselaw 4554 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

New India Assurance Company ... vs Smt. Shahnaz And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 16 of 1999
 

 
Appellant :- New India Assurance Company Branch Varanasi Lok Office
 
Respondent :- Smt. Shahnaz And Others
 
Counsel for Appellant :- Vineet Saran,Arun Kumar Shukla
 
Counsel for Respondent :- S.I. Ali
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for respondent.

Office is directed to send the reminder to the Trial Court for sending the record.

List on 5th August, 2019.

Order Date :- 15.5.2019

Mukesh

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