U.I.I. Comp. vs Smt. Savitri Devi
2019 Latest Caselaw 4553 ALL

Citation : 2019 Latest Caselaw 4553 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

U.I.I. Comp. vs Smt. Savitri Devi on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1026 of 1990
 

 
Appellant :- U.I.I. Comp.
 
Respondent :- Smt. Savitri Devi
 
Counsel for Appellant :- Siddarth Jaiswal
 
Counsel for Respondent :- R.P.Goel
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant has sought adjournment on the ground of illness.

List in the next cause list.

Order Date :- 15.5.2019

Mukesh

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