The Oriental Insurance Company ... vs Smt. Reeta Singh And Others
2019 Latest Caselaw 4549 ALL

Citation : 2019 Latest Caselaw 4549 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

The Oriental Insurance Company ... vs Smt. Reeta Singh And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1813 of 2001
 

 
Appellant :- The Oriental Insurance Company Ltd.
 
Respondent :- Smt. Reeta Singh And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- B.P. Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri V.C. Dixit, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 3.8.2019.

Order Date :- 15.5.2019

Mukesh

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