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Bachan And Others vs Shiv Sagar And Another
2019 Latest Caselaw 4547 ALL

Citation : 2019 Latest Caselaw 4547 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
Bachan And Others vs Shiv Sagar And Another on 15 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 789 of 1990
 

 
Appellant :- Bachan and others
 
Respondent :- Shiv Sagar and another
 
Counsel for Appellant :- S.N.Singh,Ram Dhani Singh
 
Counsel for Respondent :- S.Rai, 
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 30.5.2019.

Order Date :- 15.5.2019

Mukesh

 

 

 
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