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E.S.I. Corp. vs Bhanu Pratap Singh
2019 Latest Caselaw 4546 ALL

Citation : 2019 Latest Caselaw 4546 ALL
Judgement Date : 15 May, 2019

Allahabad High Court
E.S.I. Corp. vs Bhanu Pratap Singh on 15 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 104 of 1994
 

 
Appellant :- E.S.I. Corp.
 
Respondent :- Bhanu Pratap Singh
 
Counsel for Appellant :- Rajesh Tewari,Rajesh Tiwari
 
Counsel for Respondent :- B.N. Singh,A.K. Sachan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Rajesh Tewari, Advocate has sought adjournment on the ground of illness.

List in the next cause list.

Order Date :- 15.5.2019

Mukesh

 

 

 
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