M/S Handloom Intensive ... vs M/S Chaudhary Bharat Finishing ...
2019 Latest Caselaw 4545 ALL

Citation : 2019 Latest Caselaw 4545 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

M/S Handloom Intensive ... vs M/S Chaudhary Bharat Finishing ... on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 347 of 1998
 

 
Appellant :- M/S Handloom Intensive Development Corporation
 
Respondent :- M/S Chaudhary Bharat Finishing Works And Others
 
Counsel for Appellant :- Shiv Nath Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22.5.2019 as Sri Shiv Nath Singh, Advocate is not in a position to attend the Court today as per statement given by counsel holding brief of Sri Shiv Nath Singh.

Order Date :- 15.5.2019

Mukesh

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