M/S United India Insurance Co. ... vs Moradhwaj And Others
2019 Latest Caselaw 4544 ALL

Citation : 2019 Latest Caselaw 4544 ALL
Judgement Date : 15 May, 2019

Allahabad High Court

M/S United India Insurance Co. ... vs Moradhwaj And Others on 15 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 626 of 1994
 

 
Appellant :- M/S United India Insurance Co. Ltd.
 
Respondent :- Moradhwaj And Others
 
Counsel for Appellant :- A.K.Srivastava,Amit Singh
 
Counsel for Respondent :- Ajeet Kumar,Radhey Shyam,Rajesh Dwivedi,Rajesh Kumar Shaukla,V.P. Varshney
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 29.5.2019 for hearing.

Order Date :- 15.5.2019

Mukesh

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