Gyanesh @ Rinku vs State Of U.P.
2019 Latest Caselaw 4526 ALL

Citation : 2019 Latest Caselaw 4526 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Gyanesh @ Rinku vs State Of U.P. on 14 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19019 of 2019
 

 
Applicant :- Gyanesh @ Rinku
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Pandey,Rajnish Kumar Pandey
 
Counsel for Opposite Party :- G.A.,Abhay Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant as well as learned A.G.A. pray for and are granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 14.5.2019

Masarrat

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