Mahesh vs State Of U.P.
2019 Latest Caselaw 4521 ALL

Citation : 2019 Latest Caselaw 4521 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Mahesh vs State Of U.P. on 14 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20204 of 2019
 

 
Applicant :- Mahesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajay Kumar, learned counsel filed Vakalatnama on behalf of complainant, is taken on record.

Learned A.G.A. pointed out that instruction has not been received in the matter.

On the request of learned A.G.A. put up on 22.5.2019 as fresh showing the name of Sri Ajay Kumar as counsel for the complainant.

Order Date :- 14.5.2019

Masarrat

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