Sachin vs State Of U.P.
2019 Latest Caselaw 4518 ALL

Citation : 2019 Latest Caselaw 4518 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Sachin vs State Of U.P. on 14 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10049 of 2018
 

 
Applicant :- Sachin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharmendra Singhal,Shivendra Raj Singhal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 14.5.2019

Masarrat

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