Yonus Ali vs State Of U.P.
2019 Latest Caselaw 4517 ALL

Citation : 2019 Latest Caselaw 4517 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Yonus Ali vs State Of U.P. on 14 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10412 of 2018
 

 
Applicant :- Yonus Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Kumar Mishra,Jai Prakash Prasad,Shams Uz Zaman
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List after ten days.

Order Date :- 14.5.2019

Masarrat

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