Radhey Lal vs State Of U.P.
2019 Latest Caselaw 4506 ALL

Citation : 2019 Latest Caselaw 4506 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Radhey Lal vs State Of U.P. on 14 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 911 of 2018
 

 
Applicant :- Radhey Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manvendra Nath Singh,Bhawna Verma,Vinod Kumar Singh,Aradhana Singh,S.R Verma
 
Counsel for Opposite Party :- G.A.,Sharad Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 14.5.2019

Masarrat

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