Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ramveer vs State Of U.P.
2019 Latest Caselaw 4498 ALL

Citation : 2019 Latest Caselaw 4498 ALL
Judgement Date : 14 May, 2019

Allahabad High Court
Ramveer vs State Of U.P. on 14 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 48 of 2019
 

 
Appellant :- Ramveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vindeshwari Prasad,Praveen Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list and connect with Criminal Appeal No. 7701 of 2018 and Criminal Appeal No. 6915 of 2018 in the next cause list.

Order Date :- 14.5.2019

RCT/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter