Ashwani Kumar vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 4497 ALL

Citation : 2019 Latest Caselaw 4497 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Ashwani Kumar vs State Of U.P. Thru Prin.Secy. ... on 14 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4868 of 2019
 
Petitioner :- Ashwani Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy. Revenue Lucknow And Ors.
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri A.P. Singh, learned counsel for the petitioner has filed rejoinder affidavit, today in the Court, the same is taken on record.

Heard Sri A.P. Singh, learned counsel for the petitioner and Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents.

Judgment reserved.

Order Date :- 14.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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