Abdul Khaliq And 6 Others vs State Of U.P.
2019 Latest Caselaw 4495 ALL

Citation : 2019 Latest Caselaw 4495 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Abdul Khaliq And 6 Others vs State Of U.P. on 14 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5146 of 2018
 

 
Appellant :- Abdul Khaliq And 6 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar Upadhyay,Sr. Adv. Kamal Krishna
 
Counsel for Respondent :- G.A.,Dhanbeer Mishra
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, put up day after tomorrow at 2.00 p.m.

Order Date :- 14.5.2019

RCT/-

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