Raj Deo Pal vs State Of U P And 4 Others
2019 Latest Caselaw 4494 ALL

Citation : 2019 Latest Caselaw 4494 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Raj Deo Pal vs State Of U P And 4 Others on 14 May, 2019

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 16497 of 2019
 
Petitioner :- Raj Deo Pal
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

After some arguments, learned counsel for the petitioner states that he does not want to press this writ petition.

The writ petition is dismissed as not pressed.

It is made clear that no liberty has been granted to the petitioner to file a fresh writ petition on the same cause of action.

Order Date :- 14.5.2019

RKM

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