Aqil (Juvenile) vs State Of U.P. And Another
2019 Latest Caselaw 4492 ALL

Citation : 2019 Latest Caselaw 4492 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Aqil (Juvenile) vs State Of U.P. And Another on 14 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2702 of 2019
 

 
Appellant :- Aqil (Juvenile)
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Pankaj Satsangi,Kamal Kishor Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the next cause list.

Order Date :- 14.5.2019

RCT/-

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