Ram Vinay And Another vs State Of U.P.
2019 Latest Caselaw 4490 ALL

Citation : 2019 Latest Caselaw 4490 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Ram Vinay And Another vs State Of U.P. on 14 May, 2019

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 578 of 2014
 

 
Appellant :- Ram Vinay And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Rajpoot,Jitendra Kumar Yadav,Kuldeep Johri,Mohammad Asif
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

For order, see our order of date passed in Crl. Appeal No. 144 of 2014 (Devi Deen Alias Deviram Vs. State of U.P.).

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 14.5.2019

A.P. Pandey

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