Ram Sagar vs Udai Narain And Another
2019 Latest Caselaw 4489 ALL

Citation : 2019 Latest Caselaw 4489 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Ram Sagar vs Udai Narain And Another on 14 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 583 of 2006
 

 
Appellant :- Ram Sagar
 
Respondent :- Udai Narain And Another
 
Counsel for Appellant :- Y.S. Saxena,C.K. Parekh,Mohd. N. Siddqui
 
Counsel for Respondent :- Mahendra Pratap,Budh Prakash,Budha Prakash,G.C. Upadhyay,M. Prakash,Pradeep Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 5th August, 2019.

Order Date :- 14.5.2019

Mukesh

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