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Ram Chandra Singh vs U.P.S.R.T.C. Kanpur And Others
2019 Latest Caselaw 4488 ALL

Citation : 2019 Latest Caselaw 4488 ALL
Judgement Date : 14 May, 2019

Allahabad High Court
Ram Chandra Singh vs U.P.S.R.T.C. Kanpur And Others on 14 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 25 of 1996
 

 
Appellant :- Ram Chandra Singh
 
Respondent :- U.P.S.R.T.C. Kanpur And Others
 
Counsel for Appellant :- A.C. Nigam, 
 
Counsel for Respondent :- Siddhartha Shukla,N.K. Srivastava,Sunil Kumar Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.C. Nigam, Advocate has absented himself. Sri S.K. Mishra, Advocate is present.

List in the next cause list.

Order Date :- 14.5.2019

Mukesh

 

 

 
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